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[Cites 0, Cited by 0] [Section 16(1)] [Section 16] [Entire Act]

State of Uttar Pradesh - Subsection

Section 16(1)(ii) in The U.P. District Offices (Collectorates) Ministerial Service Rules, 1980

(ii)two other officers of the District not below the rank of Deputy Collector to be nominated by the District Officer.