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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Uttar Pradesh - Subsection

Section 16(1) in The U.P. District Offices (Collectorates) Ministerial Service Rules, 1980

(1)For the purpose of direct recruitment to the posts of stenographer, there shall be constituted a Selection Committee comprising-
(i)the District Officer of the District;
(ii)two other officers of the District not below the rank of Deputy Collector to be nominated by the District Officer.