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[Cites 0, Cited by 0] [Section 276(1)] [Section 276] [Entire Act]

State of Chattisgarh - Subsection

Section 276(1)(a) in High Court of Chhattisgarh Rules, 2005

(a)Black buttoned up coat (Chapkan, achkan or Sherwani), Advocate's gown and bands, or