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[Cites 0, Cited by 0] [Section 276] [Entire Act]

State of Chattisgarh - Subsection

Section 276(1) in High Court of Chhattisgarh Rules, 2005

(1)Advocates other than lady advocates : -
(a)Black buttoned up coat (Chapkan, achkan or Sherwani), Advocate's gown and bands, or
(b)Black open collar coat, white shirt, white collar (stiff or soft) with Advocate's gown and bands.