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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Gujarat - Subsection

Section 13(2) in Armourer, Class III, Home Guards Organisation (Competitive Examination) Rules, 2012

(2)The result of the successful candidates. shall be arranged in the order of merit specifying their names, seat numbers and total marks obtained by the candidates and the same shall be caused to be published in the Official Gazette, by the Board;