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State of Jharkhand - Section

Section 56 in Jharkhand Building Byelaws 2016

56. Reference to the standards.

- The following standards shall be referred while preparing the design of the building:
56.1The standards relating to water and sanitation requirements for various occupancies and uses, shall be referred to as per section 1 of part-9 of NBC of India, 2005 group-5.
56.2Construction of energy efficient building shall be referred to Energy Conservation Building Code, 2007
56.3Guidelines for installation of solar water heating system shall be referred to as Annexure-II.