Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 56] [Entire Act] State of Jharkhand - Subsection Section 56(56) in Jharkhand Building Byelaws 2016 56.1The standards relating to water and sanitation requirements for various occupancies and uses, shall be referred to as per section 1 of part-9 of NBC of India, 2005 group-5.
