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[Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act]

State of Gujarat - Subsection

Section 18(2)(i) in Staff Nurse Class III, Competitive Examination Rules, 2013

(i)by the Examination authority, from appearing in any examination or from any interview for direct selection to be held by it, or (ii) by the State Government, from any employment under it: