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State of Rajasthan - Section

Section 8 in Rajasthan Civil Services (Special Selection and Special Conditions of Service of Principal, Vice Principal, Senior Lecturer and Lecturer in the District Institute of Education and Training) (Amendment) Rules, 2013

8. Amendment of Rule 14.

- In Rule 14 of the said rules,-(i)the existing sub-rule (1) shall he substituted by the following, namely:-
(1)The person appointed under the said rules shall draw pay in Running Pay Band and grade any admissible to the post as specified in column 2 of Schedule and other conditions relating to increase in pay on promotion and retirement benefits shall be applicable as in the parent cadre. No other or additional benefits will be given.
(ii)in sub-rule (2), for the existing expression "Schedule-I", the expression "Schedule" shall be substituted.