Section 8(1)(ii) in Rajasthan Civil Services (Special Selection and Special Conditions of Service of Principal, Vice Principal, Senior Lecturer and Lecturer in the District Institute of Education and Training) (Amendment) Rules, 2013

[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

(ii)in sub-rule (2), for the existing expression "Schedule-I", the expression "Schedule" shall be substituted.

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