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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of West Bengal - Subsection

Section 23(2) in Amity university Act, 2014

(2)Each Faculty Council for Post-graduate and Under graduate Studies shall consist of the following members:-
(i)the Vice-Chancellor-Chairman;
(ii)the Dean of the Faculty Council concerned;
(iii)the Head or Heads of the Department or Departments concerned,if any;
(iv)the Professors and the Associate Professors of the Department concerned, if anY;
(v)the Librarian of the University and if the post of Librarian is vacant then the person acting as Librarian of the University;
(vi)five Teachers of the University,other than Professors and Associate Professors, to be nominated by the Chancellor' (3)one-third of the total number of members of a Faculty Council for Postgraduate and Under graduate studies shall be a quorum for a meeting of the Faculty Council.