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[Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act]

State of West Bengal - Subsection

Section 23(2)(vi) in Amity university Act, 2014

(vi)five Teachers of the University,other than Professors and Associate Professors, to be nominated by the Chancellor' (3)one-third of the total number of members of a Faculty Council for Postgraduate and Under graduate studies shall be a quorum for a meeting of the Faculty Council.