Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of West Bengal - Section

Section 23 in Amity university Act, 2014

23. The Faculty Councils for Postgraduate and Under-graduate Studies.

(1)There shall be as many Faculty Councils for Post-graduate and Undergraduate Studies as there are courses of studies or faculties in the University as per the decision of the Governing Board.
(2)Each Faculty Council for Post-graduate and Under graduate Studies shall consist of the following members:-
(i)the Vice-Chancellor-Chairman;
(ii)the Dean of the Faculty Council concerned;
(iii)the Head or Heads of the Department or Departments concerned,if any;
(iv)the Professors and the Associate Professors of the Department concerned, if anY;
(v)the Librarian of the University and if the post of Librarian is vacant then the person acting as Librarian of the University;
(vi)five Teachers of the University,other than Professors and Associate Professors, to be nominated by the Chancellor' (3)one-third of the total number of members of a Faculty Council for Postgraduate and Under graduate studies shall be a quorum for a meeting of the Faculty Council.