Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Gujarat - Subsection

Section 12(1) in Surveyor, Class III, Forest Department (Competitive Examination) Rules, 2013

(1)No candidate shall be allowed to appear at the examination unless the Board or the Authority is satisfied that candidate is eligible in all respect and he has complied with all the requirements including the payment of the requisite examination fees.