Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Tamilnadu - Subsection Section 5(1) in Nilgiris Fishing Rules, 1966 (1)Fishing licences shall be issued by any officer of the Fisheries Department not below the rank of an Assistant Inspector of Fisheries or any other person, or association authorised in this behalf by the Director.
