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State of Tamilnadu - Section

Section 5 in Nilgiris Fishing Rules, 1966

5. Authority to issue licences and the period.

(1)Fishing licences shall be issued by any officer of the Fisheries Department not below the rank of an Assistant Inspector of Fisheries or any other person, or association authorised in this behalf by the Director.
(2)The period covered by a licence shall be clearly endorsed on the licence.