Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Jharkhand - Section

Section 41 in Jharkhand Building Byelaws 2016

41. Off Street Parking Space.

- 41.1 In all buildings including Apartment buildings/Group Housing, Hotels, Restaurants and Lodges, business buildings, commercial buildings, Institutional buildings like hospitals, Educational buildings like schools and colleges, multi-storied buildings/complexes etc. and all other non-residential activities provision shall be made for parking spaces as per the require vents mentioned in table 19.Table 19: Parking space for different category of occupancies
Sl. Occupancy Type One Car Parking For Every or Fraction Thereof:(The Minimum Size of a Car Parking Stall Shall be 2.40mx 4.80m.,and Minimum Stall Length of 5.40m. For Parallel Parking, With aMinimum Driveway Width of 4.25 M.)
Population up to 50,000 Population up to 1,50,000 Population up to 10,00,000 Population 10,00,000 and above
1 Residential a)Multi-Familyb) Lodging establishment, tourist homes andhotels with lodging accommodation 1 apartment8 guest rooms 1 apartment6 guest rooms 1 apartment4 guest rooms I apartment of builtarea up to 140 sq. m. and 0.5 apartment of built area above 140sq.m3 guest rooms
2 Educational ( see Note 1) 150 sq.m of area of the administrative officearea and public service area 100 sq.m of area of the administrative officearea and public service area 70 sq.m of area of the administrative officearea and public service area 50 sq.m of area of the administrative officearea and public service area
3 institutional (Medical) 10 bed (Private) 15 beds (Public) 7 bed (Private) 12 beds (Public 5 bed (Private) 10 beds (Public 2 bed (Private) 5 beds (Public
4 Buildings for PublicGatheringa) Assembly halls, Cinema theatres and Auditoriab) Restaurants(Including Restaurants in Lodging establishment, tourist homesand hotels with lodging accommodation)c) Stadiad) exhibition centres 25 seats20 seats200 seats 15 seats20seats100 seats 10 seats10seats40 seats 10 seats10seats20 seats
5 Commercial a)Business offices and firms for private businessb) Public orsemi-public officesc) Mercantile (see note 3) 200 sq.m. of built uparea excluding parking and services areas300 sq.m. of built uparea excluding parking and services areas200 sq.m. of built up area excluding parking andservices areas 150 sq.m. of built uparea excluding parking and services areas200 sq.m. of built uparea excluding parking and services areas100 sq.m. of built up area excluding parking andservices areas 100 sq.m. of built uparea excluding parking and services areas100 sq.m. of built uparea excluding parking and services areas100 sq.m. of built up area excluding parking andservices areas 75 sq.m. of built uparea excluding parking and services areas75 sq.m. of built uparea excluding parking and services areas75 sq.m of built up area excluding parking andservices areas
d) Industriale) Storage 400 sq.m.600 sq.m. 300 sq.m.500 sq.m. 200 sq.m.400 sq.m. 100 sq.m.250 sq.m.
41.2Parking spaces may be provided in the following areas (The minimum width of driveways should not be less than 4.50
41.2.1In basements
41.2.2On stilt in one or more floors. (All structural precautions, like cross bracings, shall be taken in case of stilted areas for earth quack and lateral loads.)
41.2.3Parking in open areas or in setbacks with minimum driveway width of 4.50m.
41.2.4Exclusive multi-level parking
41.2.5Roof top parking in case of commercial/IT/ITES and corporate building
41.2.6A combination of any or all of the above.
Notes:-1. In case of Auditoria for institutional and educational buildings, additional parking spaces shall be provided as per 4 (a)