Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of Jharkhand - Subsection

Section 41(41) in Jharkhand Building Byelaws 2016

41.2Parking spaces may be provided in the following areas (The minimum width of driveways should not be less than 4.50
41.2.1In basements
41.2.2On stilt in one or more floors. (All structural precautions, like cross bracings, shall be taken in case of stilted areas for earth quack and lateral loads.)
41.2.3Parking in open areas or in setbacks with minimum driveway width of 4.50m.
41.2.4Exclusive multi-level parking
41.2.5Roof top parking in case of commercial/IT/ITES and corporate building
41.2.6A combination of any or all of the above.
Notes:-1. In case of Auditoria for institutional and educational buildings, additional parking spaces shall be provided as per 4 (a)