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[Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act]

State of Chattisgarh - Subsection

Section 17(2)(g) in The Indira Gandhi Agriculture University, Raipur Statutes, 1987

(g)to perform such other duties as may be assigned to him by the Vice-Chancellor and Board for the proper functions of the physical facilities of the Vishwavidyalaya.