Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 16 in U.P. Horticulture and Food Processing Subordinate Service Rules, 1993

16. Procedure for direct recruitment on the basis of interview.

(1)Application for being considered for selection shall be invited by the Commission in the pro forma published in the advertisement issued by them.
(2)The Commission shall having regard to the need for securing due representation of the candidates belonging to the Scheduled Casts, Scheduled Tribes and other categories under Rule 6, call for interview such number of candidates, who fulfil the requisite qualification, as they consider proper.
(3)The Commission shall prepare a list of candidates in order of their proficiency as disclosed by the marks obtained by each candidate in the interview. If two or more candidates obtain equal marks, the Commission shall arrange their names in order of merit on the basis of their general suitability for the Service. The number of names in the list shall be larger (but not larger by more than twenty-five percent) than the number of vacancies. The Commission shall forward the list to the Appointing Authority.