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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Uttar Pradesh - Subsection

Section 16(2) in U.P. Horticulture and Food Processing Subordinate Service Rules, 1993

(2)The Commission shall having regard to the need for securing due representation of the candidates belonging to the Scheduled Casts, Scheduled Tribes and other categories under Rule 6, call for interview such number of candidates, who fulfil the requisite qualification, as they consider proper.