Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 82(1)] [Section 82] [Entire Act]

State of Rajasthan - Subsection

Section 82(1)(b) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2009

(b)The tariff for electricity supply to the distribution licensee by renewable energy power plants other than those covered by sub regulation (1) and which are commissioned upto 31.3.07(for wind power plant) and 30.09.08(for biomass power plants) under GoR policies of 2003 & 2004 (original as well as revised) shall be as follows: