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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(6) in Andhra Pradesh Language Pandit Training Colleges (Regulation of Admissions into Pandit Training courses through Common Entrance Test) Rules, 2007

(6)The candidates shall be called for counselling and provisional allotment of Courses/ Institutions shall be made in the order of merit assigned at the LPCET by following the Rules of Reservation as per Rule 7 hereunder and G.O.Ms.No. 550, Higher Education Department dated 30-7-2001 wherever applicable and such allotment is only provisional:Provided that in respect of Minority Pandit Training Colleges seats shall be allotted first to the eligible candidates belonging to the concerned Minority community only in the order of merit among the minority candidates.