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[Cites 0, Cited by 0] [Section 30] [Entire Act]

Union of India - Subsection

Section 30(6) in The Bangalore Metro Railway (General) Rules, 2011

(6)Failure of an air conditioning unit shall be indicated on the Train Integrated Management system panel, although it has no effect on the safe operation of the train, the Train Operator shall report such failure to Operations Control Centre, so that the rake receives prompt attention to relieve hardship to passengers,