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Union of India - Section

Section 30 in The Bangalore Metro Railway (General) Rules, 2011

30. Train Defects.

(1)No train with defective safety equipments, cab signaling, leading cab controls, interior lighting, brakes or doors shall remain in passenger service and shall be removed to depot and replaced by a serviceable train at the earliest opportunity.
(2)
(i)If traction power is lost on any car bogie, the train need not be withdrawn from service, if power is lost on more than one car bogie and the reduction in speed causes delay to following trains, the passengers shall be detrained at the station and the train worked empty, otherwise, the train may remain in passenger service until it can be replaced by a serviceable train;
(ii)in the event of a mechanical defect in the traction motor or drive which causes the wheels to lock, the train shall be stopped immediately and shall not be moved until clearance has been given by a Rolling Sock Supervisor;
(iii)if a Train operator finds that the train cannot be driven or braked from the leading end cab, passengers shall be detrained as per the provisions referred in clauses (iv) and (v) of this sub-rule;
(iv)such an occurrence may usually happen at a station and a terminal in which case the passengers shall be discharged at the station itself and to dispatch the train to the depot, the Station Controller shall board the train and act as look out in the leading cab while the Train Operator drives from the rear cab in Cut outmode, information on signals and cleared routes shall be passed by cab to cab telephone and train speed restricted to a maximum of ten kilometer per hour;
(v)in the unlikely event that the defect causes a train to stop between stations, the Traffic Controller shall arrange another Train Operator or if necessary a Station Controller competent to drive the train to reach the failed train and drive the train from rear cab in Cut Out mode with leading cab train operator acting as look out and the information on signals and cleared routes shall be passed by cab to cab telephone or radio and train speed restricted to a maximum of ten kilometer per hour.
(3)
(i)A failure of the traction control line shall be indicated on the Train Integrated Management System panel which shall enable the fault to be isolated, in case of simultaneous failure of redundant equipment, the train shall be rendered inoperative in consultation with the traffic controller;
(ii)when such failure of the traction control happens on a running line and renders the train inoperative even by applying appropriate isolations in the Train Integrated Management system, the Train Operator shall inform the Traffic Controller that his train is stalled and requires assistance to move and in this case the train shall be dealt with in accordance with rule 49.
(4)
(i)Failure of brakes to apply or to release shall be indicated on the Train Integrated Management System panel;
(ii)if brakes on any car bogie fail to apply, the brake of that bogie shall be isolated manually and the normal service to be resumed, the train shall be withdrawn from service after completion of the trip;
(iii)In case of failure of the brakes up-to fifty percent of the train, the train shall be worked at speed of twenty-five Kilometers per hour upto next station and passengers must be detrained at the next station and the train worked to depot at a speed not exceeding twenty-five kilometers per hour;
(iv)if brakes fail to apply on more than fifty percent of the bogies, the train shall be brought to a stop as soon as possible by application of the emergency brake and shall not proceed until authorised by a Rolling Stock Supervisor;
(v)if brakes fail to release on any car bogie, up to a maximum of fifty percent the brakes shall be isolated on the affected cars; the brakes released by local control; passengers shall be detrained at the next station and, the train worked to depot at a speed not exceeding twenty-five kilometer per hour;
(vi)if brakes fail to release on more than fifty percent of the cars, no attempt shall be made to move the train until authorised by a Rolling Stock Supervisor.
(5)
(i)If doors on a train are not indicated as closed, the train shall not start from a station;
(ii)if doors cannot be closed by hand or there is no obviously open door and the "doors closed" indication is still not received, passengers shall be detrained and the train shall be worked empty until it can receive attention from the Rolling Stock maintenance department;
(iii)if some doors of train do not open at stations but after closing the doors all doors are indicated as closed, the train may remain in passenger service;
(iv)in peak period, the extended dwell times at stations that could result from some doors not opening may make it desirable for the train to be withdrawn from service to avoid delaying the following trains.
(6)Failure of an air conditioning unit shall be indicated on the Train Integrated Management system panel, although it has no effect on the safe operation of the train, the Train Operator shall report such failure to Operations Control Centre, so that the rake receives prompt attention to relieve hardship to passengers,
(7)
(i)Failure of main car lighting on one or two cars shall be reported by the Train Operator to the Operations Control Centre and the train may continue in passenger service to the end of its trip provided the emergency lighting is working satisfactorily and at the terminal it shall be withdrawn from service or replaced by a good train;
(ii)if all main train lightings fail or main lighting and emergency lighting both fail, on the same car, passengers shall be detrained at the next station and the rake withdrawn from service.