Bombay High Court
Rajen Chhotalal Jani vs The Board Of Trustees Of The Port Of ... on 25 July, 2023
Bench: G.S. Patel, Neela Kedar
Board Sr.No.:-55
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 1557 OF 2023
The Bombay Charcoal Merchants Association ....PETITIONER
Ltd. Through Its President Haridwar Singh
V/S
Mumbai Ports Authority(formerly Known As ....RESPONDENT
The Board Of Trustees Of The Port Of Mumbai) WITH WRIT PETITION NO. 1237 OF 2023 Mumtaz Manzil Seva Cooperative Society ....PETITIONER Limited V/S Mumbai Port Authority ....RESPONDENT WITH WRIT PETITION NO. 869 OF 2023 Anita Manohar Mandhle ....PETITIONER V/S Mumbai Port Authority ....RESPONDENT WITH WRIT PETITION NO. 1092 OF 2023 Maqbool Ahmed Babulla Khan ....PETITIONER V/S Mumbai Port Authority Formerly Known As The ....RESPONDENT Board Of Trustees Of The Port Page 1/29 ::: Uploaded on - 26/07/2023 ::: Downloaded on - 27/07/2023 03:53:30 ::: WITH WRIT PETITION NO. 1135 OF 2023 Krishna Nagindas Mehta ....PETITIONER V/S Mumbai Ports Authority (formerly Known As....RESPONDENT The Board Of Trustees Of The Port Of Mumbai ) WITH WRIT PETITION NO. 139 OF 2023 Deepak Vinodchandra Shah ....PETITIONER V/S Mumbai Port Authority ....RESPONDENT WITH WRIT PETITION LODGING NO. 1753 OF 2023 Mohammed Ebrahim Haji Hasaham Kolsawala ....PETITIONER V/S Mumbai Port Authority ....RESPONDENT WITH WRIT PETITION NO. 282 OF 2023 Siraj Mohamedally Calcuttawala (acting ....PETITIONER Through Constituted Attorney Huseni Asgarbhai Poonawalla) V/S The Board Of Trustees Of The Port Of Bombay ....RESPONDENT WITH WRIT PETITION LODGING NO. 29070 OF 2022 Perviz Farrok Kaka And 4 Ors. ....PETITIONER Page 2/29 ::: Uploaded on - 26/07/2023 ::: Downloaded on - 27/07/2023 03:53:30 ::: V/S The Board Of Trustees Of The Port Of Bombay ....RESPONDENT And 2 Ors.
WITH WRIT PETITION NO. 345 OF 2023 Nirav Naresh Thakkar ....PETITIONER V/S Mumbai Ports Authority (formerly Known As....RESPONDENT The Board Of Trustees Of The Port Of Mumbai ) And 2 Ors.
WITH WRIT PETITION NO. 3608 OF 2022 H And Lr Khanbhai Alibhai Charania ....PETITIONER V/S The Board Of Trustees Of The Port Of Bombay ....RESPONDENT And 2 Ors WITH WRIT PETITION NO. 3747 OF 2022 K. S. Ramachandran ....PETITIONER V/S The Board Of Trustees Of The Port Of Bombay ....RESPONDENT And Anr WITH WRIT PETITION NO. 4099 OF 2022 Rajen Chhotalal Jani ....PETITIONER V/S The Board Of Trustees Of The Port Of Bombay Page 3/29 ::: Uploaded on - 26/07/2023 ::: Downloaded on - 27/07/2023 03:53:30 ::: And 2 Ors WITH WRIT PETITION NO. 4102 OF 2022 Sabira Mohamed Ismail Molvi ....PETITIONER V/S The Board Of Trustees Of The Port Of ....RESPONDENT Bombay(now Known As Mumbai Port Authority) And 2 Ors WITH WRIT PETITION NO. 4119 OF 2022 Tribhuwan Nath Singh Charcoal And Co. ....PETITIONER V/S The Board Of Trustees Of The Port Of Bombay ....RESPONDENT And 2 Ors WITH WRIT PETITION NO. 464 OF 2023 Chottalal Keshavjee And Co. ....PETITIONER V/S Mumbai Ports Authority ....RESPONDENT WITH WRIT PETITION NO. 5019 OF 2022 Nayan Harish Pooj ....PETITIONER V/S Mumbai Ports Authority (formerlyknown As ....RESPONDENT The Board Of Trustees Of The Port Mumbai) And 2 Ors.
....RESPONDENT Page 4/29 ::: Uploaded on - 26/07/2023 ::: Downloaded on - 27/07/2023 03:53:30 ::: WITH WRIT PETITION NO. 5154 OF 2022 Fakruddin Fidalli Potia ....PETITIONER V/S Mumbai Port Authority ....RESPONDENT WITH WRIT PETITION NO. 5235 OF 2022 Bansidharsingh Kariasingh ....PETITIONER V/S Thr Board Of Trustees Of The Port Of Bombay ....RESPONDENT WITH WRIT PETITION NO. 5245 OF 2022 Babu Hubrajsingh Jangbahadur Singh ....PETITIONER V/S The Board Of Trustees Of The Port Of Bombay ....RESPONDENT And 2 Ors WITH WRIT PETITION NO. 5279 OF 2022 Aman Sanalal Shah ....PETITIONER V/S The Board Of Trustees Of The Port Of Bombay ....RESPONDENT And 2 Ors WITH WRIT PETITION NO. 5325 OF 2022 Murtuza A Lehri ....PETITIONER V/S Page 5/29 ::: Uploaded on - 26/07/2023 ::: Downloaded on - 27/07/2023 03:53:30 ::: Mumbai Port Authority Formerly Known As ....RESPONDENT Board Of Trustees Of The Port Of Mumbai WITH WRIT PETITION NO. 5335 OF 2022 Bhagwanji Zaverchand Shah ....PETITIONER V/S Mumbai Port Authority And 2 Ors ....RESPONDENT WITH WRIT PETITION NO. 5339 OF 2022 Chandrabhushan Ramshenkar Singh ....PETITIONER V/S Mumbai Port Authority And 2 Others ....RESPONDENT WITH WRIT PETITION NO. 5356 OF 2022 Gordon And Co ....PETITIONER V/S Mumbai Port Authority And 2 Ors. ....RESPONDENT WITH WRIT PETITION NO. 5373 OF 2022 Rakesh Kumar Singh ....PETITIONER V/S The Board Of Trustees Of The Port Of Bombay ....RESPONDENT And 2 Other WITH WRIT PETITION NO. 57 OF 2023 Page 6/29 ::: Uploaded on - 26/07/2023 ::: Downloaded on - 27/07/2023 03:53:30 ::: Virendra Satyadev Singh Heir Of Late Satyadev....PETITIONER Singh Ramniranjan Singh V/S The Board Of Trustees Of The Port Of Bombay....RESPONDENT And 2 Ors.
WITH WRIT PETITION NO. 577 OF 2023 Ramdeo Babunandan Acting Through Its C/a. ....PETITIONER Indrakumar Prahlad Singh V/S Mumbai Port Authority Formerly Known As ....RESPONDENT Board Of Trustees Of The Port Of Mumbai And 2 Ors.
WITH WRIT PETITION NO. 58 OF 2023 Habib Ebrahim And Co. ....PETITIONER V/S The Board Of Trustees Of The Port Of Bombay ....RESPONDENT And 2 Ors.
WITH WRIT PETITION NO. 587 OF 2023 Mohammed Ebrahim Haji Hasaham Kolsawala ....PETITIONER V/S Mumbai Port Authority Formerly Known As The ....RESPONDENT Board Of Trustees WITH WRIT PETITION NO. 606 OF 2023 Page 7/29 ::: Uploaded on - 26/07/2023 ::: Downloaded on - 27/07/2023 03:53:30 ::: Maqbool Ahmed Babulla Khan ....PETITIONER V/S Mumbai Port Authority Formerly Known As ....RESPONDENT Board Of Trustees WITH WRIT PETITION NO. 629 OF 2023 Kapadia Commercial Premises Co Operative ....PETITIONER Society Limited V/S Mumbai Port Authority ....RESPONDENT WITH WRIT PETITION NO. 646 OF 2023 Arihant Unit Premises Co Operative Housing ....PETITIONER Society Limited V/S Mumbai Port Authority ....RESPONDENT WITH WRIT PETITION NO. 769 OF 2023 Rayieka Gulamabbas Behrainwalla ....PETITIONER V/S Mumbai Port Authority ....RESPONDENT WITH WRIT PETITION NO. 79 OF 2023 Steel Garden ....PETITIONER V/S Mumbai Port Authority And 2 Ors. ....RESPONDENT Page 8/29 ::: Uploaded on - 26/07/2023 ::: Downloaded on - 27/07/2023 03:53:30 ::: WITH WRIT PETITION NO. 809 OF 2023 Irshad Ahmed Babullla Khan ....PETITIONER V/S Mumbai Port Authority ....RESPONDENT WITH WRIT PETITION NO. 991 OF 2022 Prabhat Timber Agency ....PETITIONER V/S The Board Of Trustees Of The Port Of Bombay ....RESPONDENT And Anr WITH WRIT PETITION LODGING NO. 4931 OF 2023 Ghatge Patil Transport Pvt Ltd Through Its ....PETITIONER Legalofficer Mr Sandip S Patil V/S The Board Of Trustees Of The Port Of Bombay....RESPONDENT Now Known As Mumbai Port Authority WITH WRIT PETITION NO. 1046 OF 2023 Maqbool Ahmed Babulla Khan ....PETITIONER V/S Mumbai Port Authority ....RESPONDENT WITH WRIT PETITION NO. 305 OF 2023 Mohammed Ebrahim H. Hasham Kolsawala ....PETITIONER Page 9/29 ::: Uploaded on - 26/07/2023 ::: Downloaded on - 27/07/2023 03:53:30 ::: V/S Mumbai Port Authority ....RESPONDENT WITH WRIT PETITION NO. 1342 OF 2023 Shashikant R. Chadha ....PETITIONER V/S Mumbai Port Authority (formerly Known As ....RESPONDENT The Board Of Trustees Of The Port Of Mumbai) WITH WRIT PETITION NO. 1050 OF 2023 Mustaq Ahmed Babula Khan ....PETITIONER V/S Mumbai Port Authority ....RESPONDENT WITH WRIT PETITION NO. 1129 OF 2023 Irshad Ahmed Babullla Khan ....PETITIONER V/S Mumbai Port Authority ....RESPONDENT WITH WRIT PETITION NO. 1346 OF 2023 Maqbool Ahmed Babulla Khan ....PETITIONER V/S Mumbai Port Authority Formerly Known As ....RESPONDENT Board Of Trustees WITH WRIT PETITION NO. 3146 OF 2022 Page 10/29 ::: Uploaded on - 26/07/2023 ::: Downloaded on - 27/07/2023 03:53:30 ::: Jairaz Nagari Seva Sahakari Sanstha Maryadit ....PETITIONER V/S The Board Of Trustees Of The Port Of Bombay ....RESPONDENT And Anr WITH WRIT PETITION NO. 3306 OF 2022 Sharda Prasad Singh And Co. ....PETITIONER V/S The Board Of Grustees Of The Port Of Bombay ....RESPONDENT And 2 Others WITH WRIT PETITION NO. 3617 OF 2022 Homy Ghandhy Thorugh Mr. Zubeen Nallaseth....PETITIONER V/S The Board Of Trustees Of The Port Of Bombay ....RESPONDENT And Anr.
WITH WRIT PETITION NO. 3959 OF 2022 Madanlal Diwanchand Through Its Sole ....PETITIONER Proprietor V/S Page 11/29 ::: Uploaded on - 26/07/2023 ::: Downloaded on - 27/07/2023 03:53:30 ::: The Board Of Trustees Of The Port Of Bombay ....RESPONDENT And 2 Ors.
WITH WRIT PETITION NO. 4023 OF 2022 Aman Sanalal Shah ....PETITIONER V/S The Board Of Trustees Of The Port Of Bombay ....RESPONDENT (now Known As Mumai Port Authrority) And 2 Ors.
WITH WRIT PETITION NO. 5151 OF 2022 Santosh Musafir Singh ....PETITIONER V/S Mumbai Ports Authority (formerly Known As....RESPONDENT The Board Of Trustees Of The Port Of Mumbai) WITH WRIT PETITION NO. 5186 OF 2022 Dharmendra Pratap Singh ....PETITIONER V/S The Board Of Trustees Of The Port Of Bombay ....RESPONDENT And 2 Others WITH WRIT PETITION NO. 610 OF 2023 Ikbal Ebrahim L/h Of Ebrahim Aboobakar ....PETITIONER V/S Mumbai Ports Authority (formerly Known As....RESPONDENT The Board Of Trustees Of The Port Of Mumbai) Page 12/29 ::: Uploaded on - 26/07/2023 ::: Downloaded on - 27/07/2023 03:53:30 ::: WITH WRIT PETITION NO. 62 OF 2023 Diwanchand Nihalchand Trading As ....PETITIONER Diwanchand And Sons V/S The Board Of Trustees Of The Port Of Bombay ....RESPONDENT And 2 Ors.
WITH WRIT PETITION NO. 697 OF 2023 Maqbool Ahmed Babulla Khan ....PETITIONER V/S Mumbai Port Authority ....RESPONDENT WITH WRIT PETITION NO. 84 OF 2023 Hidayatullah M. Shah ....PETITIONER V/S The Board Of Trustees Of The Port Of Bombay ....RESPONDENT And 2 Ors WITH WRIT PETITION NO. 357 OF 2023 Shah Ramniklal Tokarshi ....PETITIONER V/S The Board Of Trustees Of Port Of Bombay (now ....RESPONDENT Known As Mumbai Port Authority) And 2 Ors.
WITH WRIT PETITION NO. 350 OF 2023 Page 13/29 ::: Uploaded on - 26/07/2023 ::: Downloaded on - 27/07/2023 03:53:30 ::: Mohammed Ebrahim Haji Hasaham Kolsawala ....PETITIONER V/S Mumbai Port Authority ....RESPONDENT WITH INTERIM APPLICATION NO. 2121 OF 2023 In WRIT PETITION 1557 OF 2023 Satish Sawalchand Jain ....PETITIONER V/S The Bombay Charcoal Merchants Association....RESPONDENT Ltd. Through Its President Haridwar Singh And 3 Ors.
WITH INTERIM APPLICATION NO. 2044 OF 2023 In WRIT PETITION 1557 OF 2023 Vijhol Abbas Choudhary ....PETITIONER V/S Mumbai Ports Authority(formerly Known As ....RESPONDENT The Board Of Trustees Of The Port Of Mumbai) WITH INTERIM APPLICATION NO. 2045 OF 2023 In WRIT PETITION 1557 OF 2023 Ankesh Sumermal Sanghvi ....PETITIONER V/S The Bombay Charcoal Merchants Association....RESPONDENT Ltd. Through Its President Haridwar Singh And 3 Ors.
Page 14/29 ::: Uploaded on - 26/07/2023 ::: Downloaded on - 27/07/2023 03:53:30 :::WITH INTERIM APPLICATION NO. 2119 OF 2023 In WRIT PETITION 1557 OF 2023 Muazzam Abdul Rauf Khan ....PETITIONER V/S The Bombay Charcoal Merchants Association....RESPONDENT Ltd. Through Its President Haridwar Singh And 3 Ors.
WITH INTERIM APPLICATION NO. 2120 OF 2023 In WRIT PETITION 1557 OF 2023 Farooq Khan Mohamed Raza ....PETITIONER V/S The Bombay Charcoal Merchants Association....RESPONDENT Ltd. Through Its President Haridwar Singh And 3 Ors.
WITH INTERIM APPLICATION NO. 2122 OF 2023 In WRIT PETITION 1557 OF 2023 Muazzam Abdul Rauf Khan ....PETITIONER V/S Mumbai Ports Authority(formerly Known As ....RESPONDENT The Board Of Trustees Of The Port Of Mumbai) WITH INTERIM APPLICATION NO. 2124 OF 2023 In Page 15/29 ::: Uploaded on - 26/07/2023 ::: Downloaded on - 27/07/2023 03:53:30 ::: WRIT PETITION 1557 OF 2023 Meenakumari Ramnaval Maurya ....PETITIONER V/S Mumbai Ports Authority(formerly Known As ....RESPONDENT The Board Of Trustees Of The Port Of Mumbai) WITH INTERIM APPLICATION NO. 2126 OF 2023 In WRIT PETITION 1557 OF 2023 Mohd Bilal Mohd Shabbir ....PETITIONER V/S The Bombay Charcoal Merchants Association....RESPONDENT Ltd And 3 Ors WITH INTERIM APPLICATION NO. 2127 OF 2023 In WRIT PETITION 1557 OF 2023 Pankaj Kumar Tagraj Sanghvi ....PETITIONER V/S Bombay Charcoal Merchants Association Ltd.....RESPONDENT WITH INTERIM APPLICATION NO. 2388 OF 2023 In WRIT PETITION 1557 OF 2023 Abbas Ali Akbar Ali ....PETITIONER V/S The Bombay Charcoal Merchants Association Ltd. Through Its President Haridwar Singh And Page 16/29 ::: Uploaded on - 26/07/2023 ::: Downloaded on - 27/07/2023 03:53:30 ::: 3 Ors WITH INTERIM APPLICATION NO. 2325 OF 2023 In WRIT PETITION 1557 OF 2023 Imran Yusuf Merchant ....PETITIONER V/S The Bombay Charcoal Merchants Association....RESPONDENT Ltd. Through Its President Haridwar Singh And 2 Ors.
WITH INTERIM APPLICATION NO. 2326 OF 2023 In WRIT PETITION 1557 OF 2023 Mohamed Atik Akmal Khan ....PETITIONER V/S The Bombay Charcoal Merchants Association....RESPONDENT Ltd. Through Its President Haridwar Singh WITH INTERIM APPLICATION NO. 2336 OF 2023 In WRIT PETITION 1557 OF 2023 Rukhmanidevi Viraram Solanki ....PETITIONER V/S The Bombay Charcoal Merchants Association....RESPONDENT Ltd.
WITH ....RESPONDENT INTERIM APPLICATION NO. 2329 OF 2023 Page 17/29 ::: Uploaded on - 26/07/2023 ::: Downloaded on - 27/07/2023 03:53:30 ::: In WRIT PETITION 1557 OF 2023 Abdul Hannan ....PETITIONER V/S The Bombay Charcoal Merchants Association....RESPONDENT Ltd. Through Its President Haridwar Singh WITH INTERIM APPLICATION NO. 2330 OF 2023 In WRIT PETITION 1557 OF 2023 Mohd. Umar Azizullah Khan ....PETITIONER V/S The Bombay Charcoal Merchants Association....RESPONDENT Ltd WITH INTERIM APPLICATION NO. 2335 OF 2023 In WRIT PETITION 1557 OF 2023 Melvin Lobo ....PETITIONER V/S The Bombay Charcoal Merchants Association....RESPONDENT Ltd. Through Its President Haridwar Singh And 3 Ors WITH INTERIM APPLICATION NO. 2342 OF 2023 In WRIT PETITION 1557 OF 2023 Chandrashekhar Singh Anant Bahadur Singh ....PETITIONER Page 18/29 ::: Uploaded on - 26/07/2023 ::: Downloaded on - 27/07/2023 03:53:30 ::: V/S Mumbai Ports Authority(formerly Known As ....RESPONDENT The Board Of Trustees Of The Port Of Mumbai) WITH INTERIM APPLICATION NO. 2355 OF 2023 In WRIT PETITION 1557 OF 2023 Abdul Razzak Abdul Latif Batliwala ....PETITIONER V/S Mumbai Ports Authority(formerly Known As ....RESPONDENT The Board Of Trustees Of The Port Of Mumbai) WITH INTERIM APPLICATION NO. 2345 OF 2023 In WRIT PETITION 1557 OF 2023 Harish Rameshkumar Doshi ....PETITIONER V/S Mumbai Ports Authority(formerly Known As ....RESPONDENT The Board Of Trustees Of The Port Of Mumbai) WITH INTERIM APPLICATION NO. 2354 OF 2023 In WRIT PETITION 1557 OF 2023 Raja Narsingh Modi ....PETITIONER V/S Mumbai Ports Authority(formerly Known As ....RESPONDENT The Board Of Trustees Of The Port Of Mumbai) WITH Page 19/29 ::: Uploaded on - 26/07/2023 ::: Downloaded on - 27/07/2023 03:53:30 ::: INTERIM APPLICATION NO. 2352 OF 2023 In WRIT PETITION 1557 OF 2023 Daljit Singh Maan Singh Arora ....PETITIONER V/S Mumbai Ports Authority(formerly Known As ....RESPONDENT The Board Of Trustees Of The Port Of Mumbai) WITH INTERIM APPLICATION NO. 2057 OF 2023 In WRIT PETITION 1557 OF 2023 Hyderali A Choudhary ....PETITIONER V/S Mumbai Ports Authority(formerly Known As ....RESPONDENT The Board Of Trustees Of The Port Of Mumbai) WITH INTERIM APPLICATION NO. 2058 OF 2023 In WRIT PETITION 1557 OF 2023 Nitin Shantilal Kawa ....PETITIONER V/S Mumbai Ports Authority(formerly Known As ....RESPONDENT The Board Of Trustees Of The Port Of Mumbai) WITH INTERIM APPLICATION NO. 2060 OF 2023 In WRIT PETITION 1557 OF 2023 Navinchandra S Chobisa ....PETITIONER Page 20/29 ::: Uploaded on - 26/07/2023 ::: Downloaded on - 27/07/2023 03:53:30 ::: V/S The Bombay Charcoal Merchants Association....RESPONDENT Ltd. Through Its President Haridwar Singh And Ors WITH INTERIM APPLICATION NO. 2132 OF 2023 In WRIT PETITION 1557 OF 2023 Chandrashekhar A Singh ....PETITIONER V/S The Bombay Charcoal Merchants Association....RESPONDENT Ltd. Through Its President Haridwar Singh And 3 Ors WITH INTERIM APPLICATION NO. 2061 OF 2023 In WRIT PETITION 1557 OF 2023 Zaheer Moosa Darvesh ....PETITIONER V/S The Bombay Charcoal Merchants Association....RESPONDENT Ltd. Through Its President Haridwar Singh And 3 Ors.
WITH INTERIM APPLICATION NO. 2133 OF 2023 In WRIT PETITION 1557 OF 2023 Muazzam Abdul Rauf Khan ....PETITIONER V/S Bombay Charcoal Merchants Association Ltd.....RESPONDENT Page 21/29 ::: Uploaded on - 26/07/2023 ::: Downloaded on - 27/07/2023 03:53:30 ::: WITH INTERIM APPLICATION NO. 2331 OF 2023 In WRIT PETITION 1557 OF 2023 Jyoti Ashok Washirde ....PETITIONER V/S The Bombay Charcoal Merchants Association....RESPONDENT Ltd. And 3 Others WITH INTERIM APPLICATION NO. 2332 OF 2023 In WRIT PETITION 1557 OF 2023 Sohel Ahmed Khan Abdul Hamid Khan ....PETITIONER V/S The Bombay Charcoal Merchants Association....RESPONDENT Ltd. Through Its President Haridwar Singh And 3 Ors.
WITH INTERIM APPLICATION NO. 2333 OF 2023 In WRIT PETITION 1557 OF 2023 Omprakash Bhimraj Bhorawat ....PETITIONER V/S The Bombaycharcoal Merchants Association Ltd ....RESPONDENT And 3 Ors.
WITH INTERIM APPLICATION NO. 2334 OF 2023 In WRIT PETITION 1557 OF 2023 Page 22/29 ::: Uploaded on - 26/07/2023 ::: Downloaded on - 27/07/2023 03:53:30 ::: Imran Yusuf Merchant ....PETITIONER V/S The Bombay Charcoal Merchants Association....RESPONDENT Ltd. Through Its President Haridwar Singh And 3 Ors WITH INTERIM APPLICATION LODGING NO. 14317 OF 2023 In WRIT PETITION 1557 OF 2023 Balwant Singh Mug Singh ....PETITIONER V/S Mumbai Ports Authority(formerly Known As ....RESPONDENT The Board Of Trustees Of The Port Of Mumbai) WITH INTERIM APPLICATION NO. 2115 OF 2023 In WRIT PETITION 1557 OF 2023 Aslam Haji Hasham Kolsawala ....PETITIONER V/S Mumbai Ports Authority(formerly Known As ....RESPONDENT The Board Of Trustees Of The Port Of Mumbai) WITH INTERIM APPLICATION LODGING NO. 13780 OF 2023 In WRIT PETITION 1557 OF 2023 Rajendra Waman Chavan ....PETITIONER V/S The Bombay Charcoal Merchants Association....RESPONDENT Ltd Page 23/29 ::: Uploaded on - 26/07/2023 ::: Downloaded on - 27/07/2023 03:53:30 ::: WITH INTERIM APPLICATION LODGING NO. 14315 OF 2023 In WRIT PETITION 1557 OF 2023 Vijaya Rasik Kawa ....PETITIONER V/S Mumbai Ports Authority ....RESPONDENT WITH INTERIM APPLICATION NO. 2154 OF 2023 In WRIT PETITION 1557 OF 2023 Gayasuddin Salahuddin Khan ....PETITIONER V/S Mumbai Ports Authority(formerly Known As ....RESPONDENT The Board Of Trustees Of The Port Of Mumbai) WITH INTERIM APPLICATION NO. 2123 OF 2023 In WRIT PETITION 1557 OF 2023 Muazzam Abdul Rauf Khan ....PETITIONER V/S Mumbai Ports Authority(formerly Known As ....RESPONDENT The Board Of Trustees Of The Port Of Mumbai) WITH INTERIM APPLICATION NO. 2125 OF 2023 In WRIT PETITION 1557 OF 2023 Muazzam Abdul Rauf Khan ....PETITIONER Page 24/29 ::: Uploaded on - 26/07/2023 ::: Downloaded on - 27/07/2023 03:53:30 ::: V/S Bombay Charcoal Merchants Association Ltd.....RESPONDENT WITH INTERIM APPLICATION NO. 2344 OF 2023 In WRIT PETITION 1557 OF 2023 Jyoti Ashok Washirde ....PETITIONER V/S Mumbai Ports Authority(formerly Known As ....RESPONDENT The Board Of Trustees Of The Port Of Mumbai) WITH INTERIM APPLICATION NO. 2327 OF 2023 In WRIT PETITION 1557 OF 2023 Khalilullah Abu Khair Khan ....PETITIONER V/S The Bombay Charcoal Merchants Association....RESPONDENT Ltd And 3 Others WITH INTERIM APPLICATION LODGING NO. 13596 OF 2023 In WRIT PETITION 1557 OF 2023 Omprakash Bhimraj Bhorawat ....PETITIONER V/S The Bombay Charcoal Merchants Association....RESPONDENT Ltd. And Ors WITH INTERIM APPLICATION NO. 2114 OF 2023 Page 25/29 ::: Uploaded on - 26/07/2023 ::: Downloaded on - 27/07/2023 03:53:30 ::: In WRIT PETITION 1557 OF 2023 Mohammed Yunus Jaifullah Choudhary ....PETITIONER V/S Mumbai Ports Authority(formerly Known As ....RESPONDENT The Board Of Trustees Of The Port Of Mumbai) WITH INTERIM APPLICATION NO. 2118 OF 2023 In WRIT PETITION 1557 OF 2023 Naseem Banu Iftekhar Sayed ....PETITIONER V/S The Bombay Charcoal Merchant Association ....RESPONDENT Ltd. And 3 Ors.
WITH INTERIM APPLICATION NO. 2351 OF 2023 In WRIT PETITION 1557 OF 2023 Devendra Morarji Bhanushali ....PETITIONER V/S Mumbai Ports Authority(formerly Known As ....RESPONDENT The Board Of Trustees Of The Port Of Mumbai) WITH INTERIM APPLICATION NO. 2080 OF 2023 In WRIT PETITION 1557 OF 2023 Sudhir Dayashankar Pandey ....PETITIONER V/S Page 26/29 ::: Uploaded on - 26/07/2023 ::: Downloaded on - 27/07/2023 03:53:30 ::: The Bombay Charcoal Merchants Association....RESPONDENT Ltd. Through Its President Haridwar Singh And 2 Ors WITH INTERIM APPLICATION NO. 2346 OF 2023 In WRIT PETITION 1557 OF 2023 Nagin Kumar Raghunathji Suthar ....PETITIONER V/S The Bombay Charcoal Merchants Association....RESPONDENT Ltd. And 3 Others WITH INTERIM APPLICATION LODGING NO. 17301 OF 2023 In WRIT PETITION 1557 OF 2023 Ashok Kashiram Vyas ....PETITIONER V/S The Bombay Charcoal Merchants Association....RESPONDENT Ltd. Through Its President Haridwar Singh WITH INTERIM APPLICATION NO. 2349 OF 2023 In WRIT PETITION 1557 OF 2023 Babulal Punamaji Suthar ....PETITIONER V/S Mumbai Ports Authority(formerly Known As ....RESPONDENT The Board Of Trustees Of The Port Of Mumbai) And Ors Page 27/29 ::: Uploaded on - 26/07/2023 ::: Downloaded on - 27/07/2023 03:53:30 ::: WITH INTERIM APPLICATION NO. 2350 OF 2023 In WRIT PETITION 1557 OF 2023 Mohammed Usman Ahmed Noor Attarwala ....PETITIONER V/S The Bombay Charcoal Merchants Association....RESPONDENT Ltd. And 3 Others WITH INTERIM APPLICATION NO. 2353 OF 2023 In WRIT PETITION 1557 OF 2023 Ishrat Ali Barkat Ali ....PETITIONER V/S The Bombay Charcoal Merchants Association....RESPONDENT Ltd. Through Its President Haridwar Singh And 3 Ors.
CORAM : HON'BLE SHRI JUSTICE G.S. PATEL & HON'BLE JUSTICE DR. NEELA KEDAR GOKHALE, JJ DATE : 25th July, 2023 P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 11/09/2023 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.Page 28/29 ::: Uploaded on - 26/07/2023 ::: Downloaded on - 27/07/2023 03:53:30 :::
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