Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 49] [Entire Act]

NCT Delhi - Subsection

Section 49(4) in The Najafgarh Marketing Committee Bye-Laws, 2004

(4)The Committee shall disseminate weekly market reports covering above data to concerned agencies for the information of producers.