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[Cites 0, Cited by 0] [Section 49(3)] [Section 49] [Entire Act]

Union of India - Subsection

Section 49(3)(c) in The Bangalore Metro Railway (General) Rules, 2011

(c)the train operator of the assisting train shall secure his train and open the side doors at the leading end towards the raised walkway and the train operator of the stalled train shall open the corresponding side doors on his train and the two train operators shall assist passenger to shift from the stalled train to the assisting train via raised walkway;