Section 4(1) in The National Commission For Backward Classes (Annual Statement Of Accounts And Annual Report) Rules, 1996
(1)The Member-Secretary any other officer of the Commission duly authorized by the Member-Secretary in this behalf shall prepare in Form 'B' annexed to these rules the Annual Report referred to in Sec.14 of the Act on or before the 31st day of July following the financial year to which the report relates.
