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Union of India - Section

Section 2 in The Competition Commission of India (Salary, allowances, other terms and conditions of service of the Secretary and officers and other employees of the Commission and the number of such officers and other employees) Rules, 2009

2. Definitions.

(1)In these rules, unless the context otherwise requires, -
(a)"Act" means the Competition Act, 2002;
(b)"Secretary" means a person appointed as Secretary under sub-section (1) of section 17 of the Act;
(2)Words and expressions used herein and not defined but defined in the Act shall have the meanings as assigned to them in the Act.