Section 2(1)(b) in The Competition Commission of India (Salary, allowances, other terms and conditions of service of the Secretary and officers and other employees of the Commission and the number of such officers and other employees) Rules, 2009

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(b)"Secretary" means a person appointed as Secretary under sub-section (1) of section 17 of the Act;

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