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State of Uttar Pradesh - Section

Section 5 in The U.P. Entertainment and Betting Tax Department Ministerial Service Rules, 1979

5. Source of Recruitment.

- Recruitment to the various categories of posts in the service shall be made from the following sources :
(1)Junior Clerk
(i)By direct recruitment in accordance with the procedure laid down in the Subordinate Officers Ministerial Staff (Direct Recruitment) Rules, 1975 as amended from time to time.
(ii)By promotion from amongst High School passed Class IV (now Group D) staff of the department :
Provided that as far as possible recruitment shall be so arranged that not more than 10 per cent, posts are held by promotees.
(2)Senior ClerksBy promotion from amongst the permanent Junior Clerks.
(3)Head ClerkBy promotion from amongst the permanent Senior Clerks.
(4)Office SuperintendentBy promotion from amongst permanent Head Clerk and Senior Clerks.
(5)StenographerBy direct recruitment.