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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(1) in The U.P. Entertainment and Betting Tax Department Ministerial Service Rules, 1979

(1)Junior Clerk
(i)By direct recruitment in accordance with the procedure laid down in the Subordinate Officers Ministerial Staff (Direct Recruitment) Rules, 1975 as amended from time to time.
(ii)By promotion from amongst High School passed Class IV (now Group D) staff of the department :
Provided that as far as possible recruitment shall be so arranged that not more than 10 per cent, posts are held by promotees.