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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(1)(i) in The U.P. Entertainment and Betting Tax Department Ministerial Service Rules, 1979

(i)By direct recruitment in accordance with the procedure laid down in the Subordinate Officers Ministerial Staff (Direct Recruitment) Rules, 1975 as amended from time to time.