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[Cites 0, Cited by 0] [Section 5A(2)] [Section 5A] [Entire Act]

State of Gujarat - Subsection

Section 5A(2)(i) in Bachelor of Engineering and Technology, Bachelor of Pharmacy and Diploma in Pharmacy (Regulation of Admission and Payment of Fees) Rules, 2008

(i)[ Merit list of candidates referred to in clause (a) of sub-rule (1), shall be prepared on the basis of marks obtained in the All India Engineering Entrance Examination (AIEEE);]