Section 107(2)(a) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2009

[Cites 0, Cited by 0] [Section 107(2)] [Section 107] [Entire Act]

(a)Operating expense components shall comprise following:

(i)Employee expenses

(ii)Administrative and General Expenses

(iii)Repair and Maintenance Expenses

(iv)Interest on Working Capital

(v)RLDC Fee and Charges

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