Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 92] [Entire Act] State of Punjab - Subsection Section 92(a) in The Punjab Scheduled Castes Land Development & Finance Corporation (Staff) Regulations, 1971 (a)in case his substantive pay on the old scale is lower than the minimum of the scale to which he is transferred at the minimum of the new scale;
