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State of Rajasthan - Section

Section 29 in Rajasthan Farmers' Participation in Management of Irrigation System rules, 2002

29. Sealing of ballot boxes.

(1)As soon as particable after the close of the poll the Election Officer shall close the slit of the ballot box, and where the box does not contain any mechanical device for closing the slit, he shall seal up the slit and also allow any polling agent present to affix his seal.
(2)The ballot box shall thereafter be sealed and secured.
(3)Where it becomes necessary to use a second ballot box by reason of the first ballot box becoming full, the first box shall be closed, sealed and secured as provided in sub-rule (1) and (2) before another ballot box is put in to use.