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State of Himachal Pradesh - Section

Section 81 in Himachal Pradesh Municipal Election Rules, 2015

81. Commencement of counting after fresh poll.

(1)If a fresh poll is held under rule 52, the Returning Officer shall, after completion of that poll, recommence the counting of votes on the date and time and place which has been fixed by the Commission in that behalf and of which notice, has previously been given to the candidates and their agents.
(2)The provisions of rules 78, 79 and 80 shall apply to such further counting.