Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 45] [Entire Act]

Union of India - Subsection

Section 45(2) in Jawaharlal Institute of Post-Graduate Medical Education and Research Puducherry, Regulations, 2008

(2)Those employees who could not be adjusted against any vacancy in any post under the control of the Ministry of Health and Family Welfare shall be placed at the disposal of surplus of Department of Personnel and Training, Government of India to be redeployed as per the provisions of the Central Civil Services (Redeployment of surplus staff) Rules, 1990.