Section 45 in Jawaharlal Institute of Post-Graduate Medical Education and Research Puducherry, Regulations, 2008
45. Adjustment of employees who opt not to be the employee of the Institute.
(1)The employees who opt not to be the employees of the institute within the stipulated period of one year under sub-section (1) of section 28 of the Act and rendered surplus shall be adjusted against the vacancy in any post located in any office under the control of the Ministry of Health and Family Welfare and carrying equivalent pay scale for appointment to which he is considered by the Appointing Authority to be suitable.(2)Those employees who could not be adjusted against any vacancy in any post under the control of the Ministry of Health and Family Welfare shall be placed at the disposal of surplus of Department of Personnel and Training, Government of India to be redeployed as per the provisions of the Central Civil Services (Redeployment of surplus staff) Rules, 1990.
