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[Cites 0, Cited by 0] [Section 16(6)] [Section 16] [Entire Act]

State of Uttar Pradesh - Subsection

Section 16(6)(ii) in The U.P. Pravidhik Shiksha (Admission Conduct of Examinations and Conferment of Certificates and Diplomas) Regulations, 1992

(ii)also have to appear in the subjects as per the existing scheme so as per Regulation 25, in case there is a chance in the syllabus; or