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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Uttar Pradesh - Subsection

Section 16(6) in The U.P. Pravidhik Shiksha (Admission Conduct of Examinations and Conferment of Certificates and Diplomas) Regulations, 1992

(6)Final Year students, who have to appear in Back Papers only-
(i)shall also be subject to the limit of number of change as given in Regulation 22; and
(ii)also have to appear in the subjects as per the existing scheme so as per Regulation 25, in case there is a chance in the syllabus; or
(iii)have to appear in the subject, equivalent thereof, and decided by the Board.