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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Gujarat - Subsection

Section 4(1) in Professional Diploma Courses (Regulation of Admission and Payment of Fees) Rules, 2008

(1)For the purpose of admission to the first year of the Professional Diploma Courses available seats shall include,-A. Government Seats. - (a) All the sanctioned seats of the Professional Diploma Courses,-
(i)in the Government Colleges or Institutions of the State,
(ii)in the Grant- in- Aided Colleges or Institutions, and
(b)Seventy-five percentage (75 %) of the total sanctioned seats of the Professional Diploma Courses in the Unaided Colleges or Institutions.
B. Management Seats. - Twenty-five percentage (25 %) seats of the total sanctioned seats of the Professional Diploma Courses in the Unaided Colleges or Institutions, including fifteen percentage (15%) Non-Resident Indian (NRI) seats.