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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Gujarat - Subsection

Section 4(1)(b) in Professional Diploma Courses (Regulation of Admission and Payment of Fees) Rules, 2008

(b)Seventy-five percentage (75 %) of the total sanctioned seats of the Professional Diploma Courses in the Unaided Colleges or Institutions.