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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Tamilnadu - Subsection

Section 21(1) in Manonmaniam Sundaranar University Act, 1990

(1)The Senate shall meet atleast twice in every year on dates to fixed by the Vice-Chancellor, One of such meetings shall be called the annul meeting. The Senate may also meet at such other times as it may, from time time, determine.