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State of Tamilnadu - Section

Section 21 in Manonmaniam Sundaranar University Act, 1990

21. Meeting of senate.

(1)The Senate shall meet atleast twice in every year on dates to fixed by the Vice-Chancellor, One of such meetings shall be called the annul meeting. The Senate may also meet at such other times as it may, from time time, determine.
(2)One-third of the total strength of the members of the Senate shall be the quorum required for a meeting of the Senate:Provided that such quorum shall not be required at a convocation of the University or a meeting of the Senate, held for the purpose of conferring degrees, titles, diplomas or other academic distinctions.
(3)The Vice-Chancellor may, whenever he thinks fit, and shall upon a requisition in writing signed by not less than fifty present of the total members of the Senate convene a special meetings of the Senate.