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State of Himachal Pradesh - Section

Section 73 in The Himachal Pradesh Police Act, 2007

73. Duties and Responsibilities of Police in Urban Areas.

(1)Every Urban Police Station, Urban Police Sub-Division and Urban Police District shall have a Police Control Room operational 24 hours and fully equipped with communication and transport facilities, and emergency services as may be deemed necessary.
(2)Every Urban Police District shall have a separate traffic wing headed by a Police Officer of the rank of atleast Inspector.
(3)The Officer-in-charge of a Urban Police District, Urban Police Sub-Division and Urban Police Station shall be a special invitee in official meetings relating to town planning, essential services or emergency services in such urban areas.
(4)Provisions of Chapter-VII of this Act shall apply mutatis mutandis to Urban Police Districts, Urban Police Sub-Divisions and Urban Police Stations.Chapter -IX Public Order and Internal Security