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[Cites 0, Cited by 0] [Section 41(1)] [Section 41] [Entire Act]

State of Madhya Pradesh - Subsection

Section 41(1)(a) in The Mahatma Gandhi Chitrakoot Gramodaya Vishwavidhyalaya Adhiniyam, 1991

(a)laying down the procedure to be observed at their meetings and the number of members required to form the quorum;