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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Punjab - Subsection

Section 10(ii) in General Conditions of Tariff and Schedules of Tariff

(ii)In case of H.T. consumers (11 KV & above) if metering is done at L.T. side to record the supply due to non-availability of metering equipment, the energy consumption & maximum demand of such consumers shall be increased by 3% to account for losses. This shall be applicable to all categories of consumers.